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[Cites 0, Cited by 0] [Section 99(3)] [Section 99] [Entire Act]

State of Rajasthan - Subsection

Section 99(3)(ii) in The Rajasthan Agricultural Produce Markets Rules, 1963

(ii)the fees to be charged for carrying out or supervising the ginning and pressing of pure varieties of cotton shall not exceed the maximum specified in the bye-laws.