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State of Rajasthan - Section

Section 99 in The Rajasthan Agricultural Produce Markets Rules, 1963

99. The grading and standardisation of the agricultural produce.

(1)The Market Committee shall maintain for the use of sellers and buyers a set of samples of standard grades of agricultural produce sold at the market and shall renew the same as may be necessary from time to time. The Market Committee shall also arrange to keep and exhibit samples of different grades of agricultural produce with indications of parity prices based on rates prevailing in terminal and key markets for the information of sellers and buyers.
(2)The market committee-
(i)may carry out the work of grading of agricultural produce; or
(ii)may carry out or supervise the ginning and pressing of pure varieties of cotton brought into the market.
(3)
(i)the fee to be charged for carrying out the work of grading' of agricultural produce shall not exceed the maximum specified in the bye-laws.
(ii)the fees to be charged for carrying out or supervising the ginning and pressing of pure varieties of cotton shall not exceed the maximum specified in the bye-laws.