Section 8(1)(a) in The National Award for the Empowerment of Persons with Disabilities Rules, 2013

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

(a)There shall be twenty national awards for the best employers or self-employed with disabilities in the following ten specified categories:-

(I)blindness;

(II)low vision;

(III)leprosy cured;

(IV)hearing impairment;

(V)locomotor disability;

(VI)cerebral palsy;

(VII)mental retardation;

(VIII)mental Illness;

(IX)autism; and

(X)multiple disabilities.

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