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[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

State of Goa - Subsection

Section 44(3)(b) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(b)At the main centre, the Conductor and the Deputy Conductor shall not be from the same institution as far as possible.