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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Goa - Subsection

Section 44(3) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(3)Deputy Conductor. - (a) At every centre and a sub-centre, a Deputy Conductor shall be appointed. The person to be appointed as a Deputy Conductor shall be a Head of institution or Assistant Headmaster or Vice-Principal or senior secondary/higher secondary teacher as recommended by the Heads of respective institutions.
(b)At the main centre, the Conductor and the Deputy Conductor shall not be from the same institution as far as possible.