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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Himachal Pradesh - Subsection

Section 38(1)(a) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(a)make useful information based upon the findings of research available to agriculturists, orchardists, farmers and others to help and solve their problems;