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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(5) in The Karnataka Education Act, 1983

(5)In every recognised educational institution,-
(a)the course of instruction shall conform to the curricula and other conditions under sub-section (1); and
(b)no part of the working hours prescribed shall be utilised for any purpose other than instruction in accordance with the curricula.