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State of Tamilnadu- Act

Tamil Nadu Government Servants (Conditions of Service) Amendment Act, 2021.

TAMILNADU
India

Tamil Nadu Government Servants (Conditions of Service) Amendment Act, 2021.

Act 35 of 2021

  • Published in 497 on 22 October 2021
  • Commenced on 22 October 2021
  • [This is the version of this document from 22 October 2021.]
The following Act of the Tamil Nadu Legislative Assembly received the assent of the Governor on the 22nd October 2021 and is hereby published for general information:—ACT No. 35 OF 2021.An Act further to amend the Tamil Nadu Government Servants (Conditions of Service) Act, 2016.BE it enacted by the Legislative Assembly of the State of Tamil Nadu in the Seventy-second Year of the Republic of India as follows:—

1.

(1)This Act may be called the Tamil Nadu Government Servants (Conditions of Service) Amendment Act, 2021. (Short title and commencement.)
(2)
(a)Section 3 shall be deemed to have come into force on the 15th day of September 2016.
(b)Section 4 shall be deemed to have come into force on the 2nd day of March 2017.
(c)The remaining sections shall come into force at once. (Tamil Nadu Act 14 of 2016.)

2. In section 73 of the Tamil Nadu Government Servants (Conditions of Service) Act, 2016 (hereinafter referred to as the principal Act), for sub- section (1), the following sub-section shall be substituted, namely:— (Amendment of section 73.)

“(1) The Government may, by notification, either prospectively or retrospectively, alter, add to or cancel any of the Schedules.”.

3. In the principal Act, for Schedule–IV, the following Schedule shall be substituted, namely:— (Substitution of Schedule-IV.)

“SCHEDULE – IV.SECOND CLASS LANGUAGE TEST.(See section 21)SYLLABUS.PART – A. WRITTEN EXAMINATION.Maximum Marks – 100.Minimum pass Marks – 45.Time Duration – 3 hours.PART – I.(Translation, Composition and Letter Writing). Marks-50.

1. Translation. Marks-10.

Translation from English to Tamil.

2. Composition Marks

(not exceeding 150 words). 2x15=30.
(1)Glory of Tamil language.
(2)Population growth.
(3)Protection of environment.
(4)Education for all.
(5)Patriotism.
(6)Spirituality/Devotion.
(7)Rural development/ Village development.
(8)Co-operation.
(9)Development of Women.
(10)Social reforms/Social work/Social service.
(11)Science and Technology.

3. Letter Writing (Official Letter). Marks-1x10=10.

(1)Employee Leave letter.
(2)Request letter for Annual increment.
(3)Reply letter for taking further action in the department.
(4)Preparation of reply under the Right to InformationAct, 2005 (Central Act 22 of 2005).
(5)Preparation of answers for Legislative Assembly QuestionsPART – II.Marks- 2x5=10.

1. Comprehension.

2. Dialogue Writing.

PART – III.Marks- 40x1=40.Exercises on Language skills (From 1st-10th Standard Tamil Text Books).
(1)Writing the numbers in words.
(2)Sentence formation.
(3)Writing the names of English, Tamil months and week days in Tamil.
(4)Writing the types of Alphabets.
(5)Writing the names of Under graduate and Post graduate courses in Tamil.
(6)Differentiate the short vowels and long vowels.
(7)To find out the differences in gender/living /non-living.
(8)Translating the technical terms into Tamil.
(9)Writing the title of the Book and it’s Author.
(10)Identifying the Tenses of the Verbs.
(11)Writing the appropriate question for the answer.
(12)To find out the phonetic differences (Mayangoli).
(13)Writing the Synonyms.
(14)Writing the Tamil word for the word in other language.
(15)Writing the nouns.
(16)Writing the verbs.
(17)Writing the words in Alphabetical order.
(18)Writing ‘varga letters’ (filling up).
(19)Writing the Emblem, Tree, Animal and Bird of Tamil Nadu.PART – B. VIVA – VOCE EXAMINATION.Maximum Marks. Minimum Pass Marks

1. Conversing with accuracy 100 60 and fluency in Tamil.

2. Dictating an order or delivering 50 25 a short address on a given subject in Tamil.

PART – C.Maximum Marks. Minimum PassMarks Taking down in English, evidence 50 25 given in Tamil and asking questions thereon in Tamil.PART – D.Reading with fluency and 100 50translating three petitions or other official manuscripts in Tamil, written in plain running hand.Explanation.— In the case of candidates who are required to pass the Second Class Language Test (Full Test), they will be allowed to appear for Part ‘D’ separately and will be required to appear for all the other Parts at one time.Amendment of

IV.

4. In Schedule-IV to the principal Act as so substituted,—

(1)under the sub-heading “PART-A. WRITTEN EXAMINATION”, for the expression “Time Duration – 3 hours”, the expression “Time Duration – 2.30 hours” shall be substituted;
(2)under the sub-heading “PART-B. VIVA-VOCEEXAMINATION”, for item 1, and the entries relating thereto, the following item and entries, shall, respectively, be substituted, namely:—“1. Conversing with 100 60 accuracy and fluency in Tamil. Validation. 5. Notwithstanding anything contained in the principal Act, all acts done or any action taken by the Tamil Nadu Public Service Commission in regard to the conduct of the Second Class Language Test in Tamil prescribed in sub-section (1) of section 21 during the period commencing on and from the 15th September 2016 and ending with the date of publication of this Act in the Tamil Nadu Government Gazette, shall be deemed to have been validly done or taken in accordance with law, as if the principal Act, as amended by this Act, had been in force at all material times when such acts or actions were done or taken. Provided that in the case of candidates belonging to linguistic minorities, the minimum pass mark shall be 50.”.(By order of the Governor)C. GOPI RAVIKUMAR,Secretary to Government (Legislation),Law Department