Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(2)(c) in Tamil Nadu Government Servants (Conditions of Service) Amendment Act, 2021.

(c)The remaining sections shall come into force at once. (Tamil Nadu Act 14 of 2016.)