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State of Tamilnadu - Section

Section 1 in Tamil Nadu Government Servants (Conditions of Service) Amendment Act, 2021.

1.

(1)This Act may be called the Tamil Nadu Government Servants (Conditions of Service) Amendment Act, 2021. (Short title and commencement.)
(2)
(a)Section 3 shall be deemed to have come into force on the 15th day of September 2016.
(b)Section 4 shall be deemed to have come into force on the 2nd day of March 2017.
(c)The remaining sections shall come into force at once. (Tamil Nadu Act 14 of 2016.)