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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2)(D) in Rules for Admission to Various Medical Colleges in Rajasthan, 1987

(D)(1) The eligible candidate will be admitted in the order of merit or the general as well as reserved seats excepting the seats belonging to category (a) or rule 2.