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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in Rules for Admission to Various Medical Colleges in Rajasthan, 1987

(2)Any application received after the prescribed date or incomplete in any respect may be rejected, without giving any notice to the candidate.
(D)(1) The eligible candidate will be admitted in the order of merit or the general as well as reserved seats excepting the seats belonging to category (a) or rule 2.