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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(2) in The Rajasthan Public Trust Rules, 1962

(2)The Regional Advisory Committee shall be provided by the State Government with a Secretary and such other subordinate and class FV servants as the Government may by order fix for Regional Advisory Committees and they will be provided with a separate Budget for the purpose.