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State of Rajasthan - Section

Section 15 in The Rajasthan Public Trust Rules, 1962

15. Staff of the Board and the Regional Advisory Committee-For Board.

— (1)(a) The Board shall be provided with a Secretary who shall be appointed by the State Government.(b)The Commissioner shall place such other staff at the disposal of the Board from his Department as is considered necessary by the Board for the efficient performance of its functions under the Act.(c). The expenditure incurred on such staff, T. A. and D. A. and other recurring and non-recurring expenditures of the Board shall be met out of the Budget of the Commissioner's office under the Head "Board Expenditure."For Regional Advisory Committee—
(2)The Regional Advisory Committee shall be provided by the State Government with a Secretary and such other subordinate and class FV servants as the Government may by order fix for Regional Advisory Committees and they will be provided with a separate Budget for the purpose.