Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49(3)] [Section 49] [Entire Act] Union of India - Subsection Section 49(3)(j) in The Bangalore Metro Railway (General) Rules, 2011 (j)the Traffic Controller shall then authorise the assisting train to select appropriate mode and proceed to the next station, where passengers can be detrained.