Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act] State of Telangana - Subsection Section 69(1)(a) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018 (a)a notice specifying the polling area, the electors of which are entitled to vote at the polling station; and