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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Telangana - Subsection

Section 69(1) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(1)Outside each polling station there shall be displayed prominently,-
(a)a notice specifying the polling area, the electors of which are entitled to vote at the polling station; and
(b)a copy of the list of contesting candidates.