Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(b) in Surveyor, Class III, Forest Department (Competitive Examination) Rules, 2013

(b)to be debarred either permanently or for a specific period,
(i)by the Board / Authority from appearing in any examination, or^
(ii)by the Government, from any employment under it: