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State of Gujarat - Section

Section 21 in Surveyor, Class III, Forest Department (Competitive Examination) Rules, 2013

21. Disciplinary Action.

- A candidate who is or has been declared by the Board / Authority to be guilty of-
(i)Obtaining support for his candidature by any means, or
(ii)Impersonating, or
(iii)Procuring impersonation by any person: or
(iv)Submitting fabricated documents or documents which have been tampered with, or
(v)Making statements which are incorrect or false or suppressing material information, or
(vi)Resorting to any other irregular or improper means in connection with his candidature for the examination, or
(vii)Using unfair means during the examination, or
(viii)Writing irrelevant matter, including absurd language or pornographic matter, in the scripts, or
(ix)Misbehaving in any other manner in the examination hall, or
(x)Harassing or doing bodily harm to the staff employed by the Board / Authority for the conduct of the examination, or
(xi)Attempting to commit or, as the case may be, abetting the Board /Authority of all or any of the acts specified in the foregoing clauses, or
(xii)Violating any of the instructions issued to the candidates along with his admission certificate permitting him to take the examination, shall, in addition to rendering himself liable to criminal prosecution, be liable-
Violating any of the conditions for admission to appear in the examination as prescribed and specified in the admission certificate.....
(a)to be disqualified by the Board /Authority from the examination for which he is a candidate; or
(b)to be debarred either permanently or for a specific period,
(i)by the Board / Authority from appearing in any examination, or^
(ii)by the Government, from any employment under it:
Provided that no penalty under clause (a) or clause (b) shall be imposed except after giving the candidate an opportunity of making such representation in writing as he may wish to make in that behalf,
(c)to disciplinary action under the appropriate rules if he/she is already in Government Service.
Appendix[See Rules 4, 5 and 10]Syllabus for Competitive Examination for recruitment to the post of Surveyor, Class IIIPart-ISyllabus for Written ExaminationThere shall be one paper of objective type with multiple choices of answers one of which will be correct. The paper shall have total 200 marks and in all 100 questions to be attended in three hours. The medium of examination shall be Gujarati except for the English subject as specified at serial number (ii) in part a of Paper I of the Appendix, which shall be English. It shall consist of 3 parts of 3 subjects as detailed below.
Duration-three hours
(a) General Knowledge/English.... Total 50 marks
(i) The General Knowledge part shall beequivalent of (30 marks) Standard-X which shall include topics ofcurrent affairs, who's-who, Science, historical and politicalevents etc.  
(ii) Elementary English; Grammar/translation/Phrases (20 marks)
(b) Surveys Total 100 marks  
This part shall consist of the followingsyllabus of ITT (survey trade) certificate level  
- Taking measurements, Trigonometry,  
- General principles of survey methods, variousold & new survey methods,  
- Surveying of various structures,  
- Surveying instruments,  
- Area determination, material and costcirculations, etc.  
- Problem and solutions of height and distance,other calculation regarding centre of gravity, load distribution,beam-cantilevers,  
(c) Mathematics (Std-X level)............ 50 marks
Simple Arithemetic, Algebra, geometry of Std- 10 level, emphasis on geometry.