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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(4) in Inspector of Motor Vehicles, Class II, in the Gujarat State Transport Department, Competitive Examination Rules, 2011

(4)The Commission shall display on the notice board of the Commission, the names of the unsuccessful candidates specifying their seat number and the total marks obtained by them.