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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(ii) in The Orissa Forest Rest House Occupation Rules, 1983

(ii)Jashipur, Baripada, Bhanjanagar, Balimela, Umerkote, Badrama, Nawna, Chahata, Gudgudia, Kotaput, and Tikarpara at the rate of Rs. 10 (Ten) per day.