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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1) in The Orissa Forest Rest House Occupation Rules, 1983

(1)Rent shall be charged for the following Forest Rest House as the rates noted against each per day or fraction thereof exceeding 3 hours and at the rate of Rs. 2.50 for the period of occupation of less than three hours duration.
(i)Puri, Nandankanan, Sambalpur, Panposh, Chandipur and Badbil at the rate of Rs. 15 (Fifteen) per day.
(ii)Jashipur, Baripada, Bhanjanagar, Balimela, Umerkote, Badrama, Nawna, Chahata, Gudgudia, Kotaput, and Tikarpara at the rate of Rs. 10 (Ten) per day.