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[Cites 0, Cited by 0] [Section 186(3)] [Section 186] [Entire Act]

State of Andhra Pradesh - Subsection

Section 186(3)(b) in Andhra Pradesh Panchayat Raj Act, 1994

(b)lay down the duties of all officers and servants of, or holding office under [Zilla Praja Parishad] [Substituted 'Zilla Parishad' by Act No. 41 of 2006, dated 23.9.2006.] in accordance with the rules made by the Government.