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[Cites 0, Cited by 0] [Section 2(19)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(19)(i) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(i)for a thermal generating station, the capability of the generating station to deliver ex-bus electricity in MW declared by such generating station in relation to any period of the day or whole of the day, duly taking into account the availability of fuel: