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[Cites 0, Cited by 0] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(2) in The Bangalore Metro Railway (General) Rules, 2011

(2)When any situation referred to in sub-rule (1) arises, the Station Controller shall reduce the flow of passenger to the platform by-
(a)making a warning announcement and stopping some or all of the inwards escalators;
(b)switching out some or all of the inward Automatic Fare Collection barriers; and
(c)instructing the ticket sales staff to cease selling tickets.