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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Madhya Pradesh - Subsection

Section 65(1) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(1)The Presiding Officer shall, after preparation of ballot paper account under Rule 64, put into separate packets,-
(i)the marked copy of the voters list;
(ii)the counterfoils of the used ballot papers;
(iii)the ballot papers not issued to the voters;
(iv)the 'tendered ballot papers' in Form 20 alongwith their list;
(v)the cancelled ballot papers;
(vi)any other papers directed by the Returning Officer to be kept in separate packet.
Explanation. - Separate packet shall be prepared for election to the office of Chairman and Member.