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State of Madhya Pradesh - Section

Section 65 in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

65. Sealing of other packets.

(1)The Presiding Officer shall, after preparation of ballot paper account under Rule 64, put into separate packets,-
(i)the marked copy of the voters list;
(ii)the counterfoils of the used ballot papers;
(iii)the ballot papers not issued to the voters;
(iv)the 'tendered ballot papers' in Form 20 alongwith their list;
(v)the cancelled ballot papers;
(vi)any other papers directed by the Returning Officer to be kept in separate packet.
Explanation. - Separate packet shall be prepared for election to the office of Chairman and Member.
(2)Each such packet shall be sealed with the seals of the Presiding Officer and of those candidates or their election or polling agents present who may desire to affix their seals thereon.