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[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

State of Madhya Pradesh - Subsection

Section 65(1)(vi) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(vi)any other papers directed by the Returning Officer to be kept in separate packet.