Bombay High Court
Sau. Anjana Ramesh Deokar vs Additional Commissioner, Amravati ... on 30 April, 2019
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4899 OF 2017
Smt. Sitabai W/o Syamrao Magade (before ....Petitioner
Marriage, Sita Ramji Devkar)
V/S
State Of Maharashtra Thr. Additional ....Respondent
Commissioner, Amravati Division, Amravati And Others WITH WRIT PETITION NO. 571 OF 2017 Sau. Mangla W/o Pradip Popate ....Petitioner V/S State Of Maharashtra, Thr. Collector, ....Respondent Chandrapur And Another WITH WRIT PETITION NO. 572 OF 2017 Gautam S/o Ghanshyam Sao ....Petitioner V/S State Of Maharashtra, Thr. Collector, ....Respondent Chandrapur And Another WITH WRIT PETITION NO. 1631 OF 2017 Vimlabai Kashinath Chopde (maiden Name Alka ....Petitioner Pundlik Podhade) V/S Page 1/14 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 20:10:10 ::: Additional Commissioner, Amravati Division, ....Respondent Amravati And Another WITH WRIT PETITION NO. 1632 OF 2017 Ashabai Raju Bodkhe (maiden Name Ashabai ....Petitioner Parbati Lokde) V/S Additional Commissioner, Amravati Division, ....Respondent Amravati And Another WITH WRIT PETITION NO. 1633 OF 2017 Sheikh Rashid Karim Quareshi ....Petitioner V/S Additional Commissioner, Amravati Division, ....Respondent Amravati And Another WITH WRIT PETITION NO. 1788 OF 2017 Sau. Balabai W/o Tukaram Kakde ....Petitioner V/S State Of Maharashtra Thr. Addtional ....Respondent Commissioner, Amravati Division, Amravati And Others WITH WRIT PETITION NO. 1789 OF 2017 Sau. Satyabhama Ramdas Hambre ....Petitioner V/S State Of Maharashtra Through Additional Page 2/14 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 20:10:10 ::: Commissioner, Amravati Division, Amravati And Others WITH WRIT PETITION NO. 1790 OF 2017 Smt. Sandal Bi Sheikh Gani Sheikh ....Petitioner V/S State Of Maharashtra Through The Additional ....Respondent Commissioner, Amravati WITH WRIT PETITION NO. 2015 OF 2017 Sau. Bhagyashri Digambar Ingle ....Petitioner V/S Additional Commissioner, Amravati Division, ....Respondent Amravati And Another WITH WRIT PETITION NO. 2016 OF 2017 Sau. Jyoti Manohar Bhende ....Petitioner V/S Additional Commissioner, Amravati Division, ....Respondent Amravati And Another WITH WRIT PETITION NO. 2017 OF 2017 Sau. Dipa Vijay Dahatre ....Petitioner V/S Additional Commissioner, Amravati Division, ....Respondent Amravati And Another ....Respondent Page 3/14 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 20:10:10 ::: WITH WRIT PETITION NO. 2018 OF 2017 Sau. Vaishali Sanjay Revekar ....Petitioner V/S Additional Commissioner, Amravati Division, ....Respondent Amravati And Another WITH WRIT PETITION NO. 2019 OF 2017 Sau. Sharda Tukaram Landkar ....Petitioner V/S Additional Commissioner, Amravati Division, ....Respondent Amravati And Another WITH WRIT PETITION NO. 2020 OF 2017 Sau. Sunita Suresh Misal ....Petitioner V/S Additional Commissioner, Amravati Division, ....Respondent Amravati And Another WITH WRIT PETITION NO. 2277 OF 2017 Sushila Wasudeo Shegokar ....Petitioner V/S The Collector, Akola And Others ....Respondent WITH WRIT PETITION NO. 1038 OF 2017 Sau. Sujata W/o Prabhu Fender ....Petitioner Page 4/14 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 20:10:10 ::: V/S The State Of Maharashtra, Thr. Secretary, Rural ....Respondent Development Department, Mumbai And Others WITH WRIT PETITION NO. 2313 OF 2017 Sangit S/o Pundlik Ingole ....Petitioner V/S The State Of Maharashtra Thr. Additional ....Respondent Commissioner, Amravati Divison, Amravati And Others WITH WRIT PETITION NO. 2312 OF 2017 Sau. Rekha Baban Mhatarmare (ku. Rekha D/o ....Petitioner Madhukar Ingole) V/S The State Of Maharashtra Thr. Additional ....Respondent Commissioner, Amravati Divisoin, Amravati And Others WITH WRIT PETITION NO. 2311 OF 2017 Vinayak S/o Govind Misal ....Petitioner V/S The State Of Maharashtra Thr. Additional ....Respondent Commissioner, Amravati Divison, Amravati And Others WITH WRIT PETITION NO. 1639 OF 2017 Page 5/14 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 20:10:10 ::: Sau. Kalpana Sanjay Nitnaware ....Petitioner V/S Additional Commissioner, Amravati Division, ....Respondent Amravati And Another WITH WRIT PETITION NO. 2087 OF 2017 Shri Abhimanyu Tulsiram Ghote ....Petitioner V/S Additional Commissioner, Amravati Division, ....Respondent Amravati And Another WITH WRIT PETITION NO. 4277 OF 2015 Anup Natthuji Ingle ....Petitioner V/S Additional Commissioner, Amravati Division ....Respondent And Others WITH WRIT PETITION NO. 968 OF 2017 Priya Rahul Kokate ....Petitioner V/S The Collector, Akola And Others ....Respondent WITH WRIT PETITION NO. 969 OF 2017 Vikram Sudhakar Vairale ....Petitioner V/S The Collectyor, Akola And Others ....Respondent Page 6/14 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 20:10:10 ::: WITH WRIT PETITION NO. 970 OF 2017 Surekha Sunil Tayade ....Petitioner V/S The Collector, Akola And Others ....Respondent WITH WRIT PETITION NO. 2318 OF 2017 Hansaraj Eknath Sonone ....Petitioner V/S Additional Commissioner, Amravati Division, ....Respondent Amravati And Others WITH WRIT PETITION NO. 2341 OF 2017 Smt. Durgabai Vinod Rangari And Another ....Petitioner V/S The Additional Collector, Gondia And Others ....Respondent WITH WRIT PETITION NO. 2746 OF 2017 Smt. Mayawati Dinkar Bhagat ....Petitioner V/S The State Of Maharashtra Thr. Additional ....Respondent Commissioner, Amravati Division, Amravati And Others WITH WRIT PETITION NO. 2750 OF 2017 Gunvant S/o Dnyandeorao Karale ....Petitioner Page 7/14 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 20:10:10 ::: V/S The State Of Maharashtra Thr. Additional ....Respondent Commissioner, Amravati Division, Amravati And Others WITH WRIT PETITION NO. 2774 OF 2017 Sau. Sulochana W/o Rajesh Baiskar And ....Petitioner Another V/S Additional Collector, Washim And 2 Others ....Respondent WITH WRIT PETITION NO. 4503 OF 2017 Smt. Kaminabai Shankar Bhagat ....Petitioner V/S The State Of Maharashtra Thr. Additional ....Respondent Commissioner, Amravati Division, Amravati And Others WITH WRIT PETITION NO. 4516 OF 2017 Smt. Pramila Subhash Patil ....Petitioner V/S The State Of Maharashtra Thr. Additional ....Respondent Commissioner, Amravati Division, Amaravti And Others WITH WRIT PETITION NO. 4512 OF 2017 Sau. Rekha W/o Rajesh Dhande (ku. Rekha D/o Page 8/14 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 20:10:10 ::: Narayan Ingle) V/S The State Of Maharashtra Thr. Additional ....Respondent Commissioner, Amravati Division, Amravati And Others WITH WRIT PETITION NO. 4504 OF 2017 Smt. Mangala Motiram Dukare (mangala ....Petitioner Namdeo Chakolkar) V/S The State Of Maharashtra Thr. Additional ....Respondent Commissioner, Amravati Division, Amravati And Others WITH WRIT PETITION NO. 4889 OF 2017 Smt. Nirmala Natthuji Shinde (before Marriage ....Petitioner Nirmala Butya Pawar) V/S State Of Maharashtra, Thr. Additional ....Respondent Commissioner, Amravati Division, Amravati And Others WITH WRIT PETITION NO. 3925 OF 2017 Sau. Rukhma W/o Kailash Manwar ....Petitioner V/S Divisional Commissioner, Amravati Division, ....Respondent Amravati And Others WITH ....Petitioner Page 9/14 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 20:10:10 ::: WRIT PETITION NO. 3831 OF 2017 Jyoti Bhaskar Kamble ....Petitioner V/S Additional Commissioner, Amravati Division, ....Respondent Amravati And Another WITH WRIT PETITION NO. 3970 OF 2017 Suresh Dnyanba Borkar ....Petitioner V/S Additional Commissioner, Amravati Division, ....Respondent Amravati And Another WITH WRIT PETITION NO. 3971 OF 2017 Sau. Kanta Ramesh Shejul ....Petitioner V/S Additional Commissioner, Amravati Division, ....Respondent Amravati And Another WITH WRIT PETITION NO. 3972 OF 2017 Sau. Mandakini Gajanan Waybhase ....Petitioner V/S Additional Commissioner, Amravati Division, ....Respondent Amravati And Another WITH WRIT PETITION NO. 3973 OF 2017 Sau. Rukhamabai Uttam Jadhav ....Petitioner Page 10/14 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 20:10:10 ::: V/S Additional Commissioner, Amravati Division, ....Respondent Amravati And Another WITH WRIT PETITION NO. 3975 OF 2017 Sau. Shantabai Gajanan Mundhe ....Petitioner V/S Additional Commissioner, Amravati Division, ....Respondent Amravati And Another WITH WRIT PETITION NO. 3976 OF 2017 Sau. Nanda Samadhan Karhade ....Petitioner V/S Additional Commissioner, Amravati Division, ....Respondent Amravati And Another WITH WRIT PETITION NO. 3977 OF 2017 Sau. Dwarka Bhagwan Mahale ....Petitioner V/S Additional Commissioner, Amravati Division, ....Respondent Amravati And Another WITH WRIT PETITION NO. 5076 OF 2017 Yogesh Subhash Gawai ....Petitioner V/S Additional Commissioner, Amravati Division, ....Respondent Amravati And Another Page 11/14 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 20:10:10 ::: WITH WRIT PETITION NO. 5077 OF 2017 Kishor Uttam Dhoke ....Petitioner V/S Additional Commissioner, Amravati Division, ....Respondent Amravati And Another WITH WRIT PETITION NO. 5078 OF 2017 Sau. Anjana Ramesh Deokar ....Petitioner V/S Additional Commissioner, Amravati Division, ....Respondent Amravati And Another WITH WRIT PETITION NO. 1438 OF 2017 Sau. Sarita W/o Kundlik Chauragade ....Petitioner V/S The State Of Maharashtra Through Secretary, ....Respondent Rural Development Dept., Mumbai And Others WITH WRIT PETITION NO. 5079 OF 2017 Suman Vijay Chatarkar ....Petitioner V/S Additional Commissioner, Amravati Division, ....Respondent Amravati And Another WITH WRIT PETITION NO. 4536 OF 2017 Page 12/14 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 20:10:10 ::: Gajanan Kundlik Thakare ....Petitioner V/S Additional Commissioner, Amravati Division, ....Respondent Amravati And Others WITH WRIT PETITION NO. 4535 OF 2017 Sau. Sangeeta Gajanan Khandare ....Petitioner V/S Additional Commissioner, Amravati Division, ....Respondent Amravati And Others WITH WRIT PETITION NO. 4022 OF 2017 Kavita Dashavataralu Kodi ....Petitioner V/S The Additional Collector, Aheri And Another ....Respondent WITH WRIT PETITION NO. 3974 OF 2017 Sau. Neha Vikas Aru ....Petitioner V/S Additional Commissioner, Amravati Division, ....Respondent Amravati And Another WITH WRIT PETITION NO. 6423 OF 2017 Vijay S/o Rammji Lambhade And Another ....Petitioner V/S Additional Collector, Washim And Others ....Respondent Page 13/14 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 20:10:10 ::: Amol Mohan Jaltare Dhananjay Marotrao Sherkar For Petitioner Copy Served To Gp For R-1 To 3. Gp For R. No.1 To 3. For Respondent CORAM : A.S. CHANDURKAR, J DATE : 30th April, 2019 P.C. :
BY CONSENT. S.O. AFTER VACATION.
( FOR REGISTRAR JUDICIAL ) Page 14/14 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 20:10:10 :::