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State of Odisha - Section

Section 6 in The Gandhi Pathagar Rules, 1994

6. Records and Registers.

(1)The Member-Convenor, assisted by the Library Assistant, shall maintain the records and registers as required in the guide-lines of the Raja Rammohun Roy Library Foundation and the State Government.
(2)The records and registers shall be verified periodically by the Member-Director.
(3)The member-Director shall be responsible to make exhaustive verification of stock and store once a year and to initiate remedial action wherever required.