Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(1) in The Gandhi Pathagar Rules, 1994 (1)The Member-Convenor, assisted by the Library Assistant, shall maintain the records and registers as required in the guide-lines of the Raja Rammohun Roy Library Foundation and the State Government.
