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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(3) in Andhra Pradesh Language Pandit Training Colleges (Regulation of Admissions into Pandit Training courses through Common Entrance Test) Rules, 2007

(3)Single Window-Ill : Institutions opting for Single Window System operated by the Convener of LPCET-AC Admissions for LPCET-AC rank holders.
(iii)The procedure for admission of candidates to the Single Windows operated by the Convener of LPCET and LPCET-AC shall be as follows:
(a)Procedure to fill up the seats through SW-I:
(i)100% seats in case of University Colleges, Government Colleges and Aided Colleges.
(ii)Category-A seats 80% in Unaided Non-Minority Institutions which opted for LPCET Window (SW-I)
(iii)Category - A seats 80% in Unaided Minority Institutions of which did not opt for S.W-II and S.W.-III.