Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 15] [Entire Act] State of West Bengal - Subsection Section 15(1) in East Kolkata Wetlands (Conservation and Management) Act, 2006 (1)The Chairperson shall exercise such powers and discharge such duties as may be prescribed or as may, from time to time be delegated to him by the Authority.
