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[Cites 0, Cited by 0] [Section 102(4)] [Section 102] [Entire Act]

State of Assam - Subsection

Section 102(4)(a) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(a)The minimum qualification of Structural Engineer shall be graduate in civil engineering of recognized Indian or foreign university, or Corporate Member of Civil Engineering Division of Institution of Engineers (India), with minimum 3 years experience in the practice of structural engineering with designing and field work.