Section 91(2) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014
(2)Drawings and documents to be submitted for approval of appropriate authorities shall include SDBR as detailed below:-Part - 1 Completed;Part - 2 (if applicable) - completed;Part -3 (if applicable) - undertaking that completed Part 3 shall be submitted before commencement of construction;Part- 4 (if applicable) - undertaking that completed Part 4 shall be submitted before commencement of construction.
