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NCT Delhi - Section

Section 11 in The Delhi Police (Appointment & Recruitment) Rules, 1980

11. Appointment of shorthand reporters.

(1)Shorthand reporters shall be in two ranks Sub-Inspectors and Assistant Sub- Inspectors. All the vacancies of Assistant Sub-Inspectors (Shorthand reporters) shall be filled by direct recruitment whereas 50% of the vacancies of shorthand reporters (Sub-Inspectors) shall be filled by direct recruitment. The remaining 50% shall be filled by promotion as per rules.
(2)Age, educational & other standards for direct appointment in respect of the two categories shall be as under-
(a) Age... 18-25 years on date of appointment. Relaxable by 5 years for-
      (i) Scheduled Castes/Scheduled Tribes & departmentalcandidates.
      (ii) for ex-servicemen as per rules as Government of India.
  No height/chest standard is prescribed for this category, thisbeing a technical post. The candidates should be sound in health.
(b) Educational Qualification:
  (a) For sub-inspector' shorthand reporters:
    Graduate from a recognised university.
  (b) For assistant Sub-Inspectors shorthand reporters:
    Higher Secondary or equivalent.
(c) Professional attainments
  (a) For sub-inspectors shot-hand reporters:
  Hindi Shorthand 100 words per minute.
  Hindi typing 30 words per minute.
  (b) For Assistant sub-inspectors shorthand reporters:
  Hindu shorthand 80 Words per minute.
  Hindi typing 25 Words per minute.