Section 11(2) in The Delhi Police (Appointment & Recruitment) Rules, 1980

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(2)Age, educational & other standards for direct appointment in respect of the two categories shall be as under-

(a)	Age...	18-25 years on date of appointment.	Relaxable by 5 years for-
			(i) Scheduled Castes/Scheduled Tribes & departmentalcandidates.
			(ii) for ex-servicemen as per rules as Government of India.
	No height/chest standard is prescribed for this category, thisbeing a technical post. The candidates should be sound in health.
(b)	Educational Qualification:
	(a)	For sub-inspector' shorthand reporters:
		Graduate from a recognised university.
	(b)	For assistant Sub-Inspectors shorthand reporters:
		Higher Secondary or equivalent.
(c)	Professional attainments
	(a) For sub-inspectors shot-hand reporters:
	Hindi Shorthand	100 words per minute.
	Hindi typing	30 words per minute.
	(b) For Assistant sub-inspectors shorthand reporters:
	Hindu shorthand	80 Words per minute.
	Hindi typing	25 Words per minute.

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