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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Jharkhand - Subsection

Section 40(40) in Jharkhand Building Byelaws 2016

40.2Not withstanding anything contained in sub-bye law the height restrictions with respect to approach Funnels and Transitional area of Airport as detailed in Table -17 and 18 shall be adhered to. Any height restrictions imposed by the Airport Authorities shall be adhered to.