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State of Jharkhand - Section

Section 40 in Jharkhand Building Byelaws 2016

40. Height of a building.

- 40.1 The height of the building shall be governed by the limitations of Floor Area Ratio, open space (setbacks), and the width of the street facing the plot described as detailed below:40.1.1The maximum height of a building shall in no case exceed (1.5 times the width of the road on which the plot abuts) + Road widening + the front setback.40.1.2If a building abuts on two or more streets of different widths, the building shall be deemed to face upon the street that has the greater width and the height of the building shall be regulated by the width of that street.
40.2Not withstanding anything contained in sub-bye law the height restrictions with respect to approach Funnels and Transitional area of Airport as detailed in Table -17 and 18 shall be adhered to. Any height restrictions imposed by the Airport Authorities shall be adhered to.
40.3Not withstanding anything contained in the tables under sub-bye law, no Radio Aerial, T.V. Antenna, Cell phone tower or such similar type of installations exceeding 52m. in height shall be erected without prior permission of the concerned Civil Aviation Authority/Airport Authority.
40.4No building structure or installation exceeding the height indicated in the said Tables shall be permitted unless the applicant produces a 'No-Objection Certificate' from the Airport Authority.Table- 17 Height restriction with respect to approach funnels
Distance from nearest runway end (In metres) Maximum Permissible height above the elevation ofthe nearest runway end
Up to 360 0
631 to 510 6
511 to 660 9
661 to 810 12
811 to 960 15
961 to 1110 18
1111 to 1260 21
1261 to 1410 24
1411 to 1560 27
More than 1560 30
Table -18: Height restriction with respect to transitional area
Distance of the Inner Boundary of theTransitional Area (Outer Boundary of the Air Port) [Metres] Maximum Permissible height above the elevation ofthe airport reference point [metres]
Up to 21 0
22 to 42 3
43 to 63 6
64 to 84 9
85 to 105 12
106 to 126 15
127 to 147 18
148 to 168 21
169 to 189 24
190 to 210 27
More than 210 M 30