Section 19(3) in Orissa Electrical/Mechanical/Telecommunication (Departmental and Professional Examination) Engineering Service Rules, 1957
(3)The Examinations shall be such as to test; (a) the knowledge of the Engineer regarding the locality here he has been employed; as to(i)the method and cost of Engineering construction;(ii)the dealings with contractors and management of labour;(iii)tariff making and(iv)ability to design and estimate; and(b)the Engineer acquittance with official rules contained in publications mentioned in Schedule II and his knowledge of the accounts of a subdivision or of Division as the case may be.
