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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(8) in The Rajasthan Homoeopathic Medicine Board (Examination for Enlisted Homoeopaths) Regulations, 1973

(8)If at an examination a candidate obtains qualifying marks only in one paper he shall have to re-appear in all the papers including the paper in which he has qualified:Provided that this rule shall not apply to candidates re-appearing only in one paper.