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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Assam - Subsection

Section 90(6) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(6)IS 3043-1987 Indian Standard Code of Practice for Earthing.Note: Whenever an Indian Standard including those referred in the National Building Code is referred, the latest revision of the same shall be followed except specific criteria, if any, mentioned above against that code.