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State of Assam - Section

Section 90 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

90. For protection from Landslide Hazard.

(1)IS 14458 (Part 1): 1998 Guidelines for retaining wall for hill area: Part 1 Selection of type of wall;
(2)IS 14458 (Part 2):1997 Guidelines for retaining wall for hill area :Part 2 Design of retaining/breast walls;
(3)IS 14458 (Part 3):1998 Guidelines for retaining wall for hill area: Part 3 Construction of dry stone walls;
(4)IS 14496 (Part 2): 1998 Guidelines for preparation of landslide - Hazard Zonation maps in mountainous terrains: Part 2 Macro-Zonation;
(5)For Electrical Safety of Building IS 2319 Indian Standard Code of Practice for Protection of Building and Structure against Lightning;
(6)IS 3043-1987 Indian Standard Code of Practice for Earthing.Note: Whenever an Indian Standard including those referred in the National Building Code is referred, the latest revision of the same shall be followed except specific criteria, if any, mentioned above against that code.