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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(1) in Madhya Pradesh Electricity Regulatory Commission (Terms and Conditions for Tariff determination of energy from Renewable Energy Sources) Regulations, 2017

(1)The normative capital cost for small hydro projects during the Control Period shall be as follows:
Project Size Capital Cost ( Rs. in Lakh/ MW)
Below 5 MW 650
5 MW to 25 MW