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State of Madhya Pradesh - Section

Section 25 in Madhya Pradesh Electricity Regulatory Commission (Terms and Conditions for Tariff determination of energy from Renewable Energy Sources) Regulations, 2017

25. Capital Cost.

(1)The normative capital cost for small hydro projects during the Control Period shall be as follows:
Project Size Capital Cost ( Rs. in Lakh/ MW)
Below 5 MW 650
5 MW to 25 MW