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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(4) in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

(4)No candidate shall be admitted to the D.H.M.S. Course of study in an affiliated institution unless:-
(i)He has passed the High School Examination with science subject or an equivalent examination with science:
Provided that if the 1st two years after affiliation students with Science are not available students of Inter/1st year TDC of any faculty may be admitted.
(ii)He has completed 15 years of age on the 1st October of the year in which admission is sought.
(iii)He has found suitable for admission on the basis of merit.