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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(4)(ii) in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

(ii)He has completed 15 years of age on the 1st October of the year in which admission is sought.