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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(1)(iii) in Rajasthan Sanskrit University Act, 1998

(iii)any two heads of the department of the status of a Professor or Associate Professor nominated by the Vice-Chancellor from amongst the heads of Department of the University;