Section 18(1) in Rajasthan Sanskrit University Act, 1998
(1)The Academic Council shall consist of the following: -(i)Vice-Chancellor; (Ex-Officio)(ii)Deans of Faculties; (Ex-Officio)(iii)any two heads of the department of the status of a Professor or Associate Professor nominated by the Vice-Chancellor from amongst the heads of Department of the University;(iv)two Principals nominated by the Vice-Chancellor from amongst the Principals of the affiliated colleges;(v)Convener of Boards of Studies; (Ex-Officio)(vi)Three such persons co-opted by the Academic Council, who possess special attainment in particular studies and who are not teachers in the University or in any affiliated college or approved institution; and(vii)Registrar-Member Secretary, (Ex-Officio)
