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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(1)(c) in The Bombay Board and Faculty of Ayurvedic and Unani Systems of Medicine (Reconstitution And Reorganisation) Order, 1959.

(c)Vaidya Adya Anantcharya, Gandhi Road, Bijapur, a member of the Faculty from the Karnataka area shall cease to be a member thereof, and accordingly the Board and the Faculty so constituted shall be deemed to be the Board and the Faculty constituted under the Act;